National Insurance Company Ltd. vs Rakesh & Ors.
2012 Latest Caselaw 5340 Del

Citation : 2012 Latest Caselaw 5340 Del
Judgement Date : 6 September, 2012

Delhi High Court

National Insurance Company Ltd. vs Rakesh & Ors. on 6 September, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          Date of decision: 6th September, 2012
+    MAC APP. 682/2012

     NATIONAL INSURANCE COMPANY LTD.               ..... Appellant
                  Through: Mr. S.L.Gupta, Adv. with
                           Mr. Ram Ashray, Adv.
                              versus

     RAKESH & ORS.                                ..... Respondents
                       Through:        Nemo.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP. 671/2012 titled 'NATIONAL INSURANCE COMPANY LTD. v. RAJBIR SINGH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE SEPTEMBER 06, 2012 vk

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