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Smt. Savitri & Ors vs Dheeraj Kumar & Ors.
2012 Latest Caselaw 6172 Del

Citation : 2012 Latest Caselaw 6172 Del
Judgement Date : 12 October, 2012

Delhi High Court
Smt. Savitri & Ors vs Dheeraj Kumar & Ors. on 12 October, 2012
Author: G.P. Mittal
*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                              Date of decision: 12th October, 2012
+       MAC. APP. 372/2012

        SMT. SAVITRI & ORS                         ..... Appellants
                       Through:        Mr. Sunil Kumar Verma, Adv.


                                     Versus
        DHEERAJ KUMAR & ORS.             .... Respondents
                    Through: Mr. Pankaj Seth, Adv. for R-3.


        CORAM:
        HON'BLE MR. JUSTICE G.P.MITTAL
                                JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP.271/2012 titled 'NATIONAL INSURANCE COMPANY LTD. v. SMT. SAVITRI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE OCTOBER 12, 2012 vk

 
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