Commissioner Of Income Tax ... vs J B Roy
2012 Latest Caselaw 6872 Del

Citation : 2012 Latest Caselaw 6872 Del
Judgement Date : 30 November, 2012

Delhi High Court

Commissioner Of Income Tax ... vs J B Roy on 30 November, 2012

Author: R.V. Easwar

*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                       Date of decision: 30th November, 2012

+       ITA 546/2010
+       ITA 942/2010

        COMMISSIONER OF INCOME TAX
        CENTRAL I NEW DELHI                       ..... Appellant
                         Through: Mr. Kamal Sawhney, Sr. Standing
                                  Counsel.
                  versus

        J B ROY                                           ..... Respondent

Through: Mr. Percy J. Pardiwalla, Sr. Advocate with Mr. Satyen Sethi and Mr. Arta Trana Panda, Advocates.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

R.V. EASWAR,J: (OPEN COURT)

For orders see ITA 258/2010.

R.V.EASWAR, J

S. RAVINDRA BHAT, J NOVEMBER 30, 2012 Bisht

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