Super Cassettes Industries Ltd vs Dy.Commissioner Of Income Tax
2012 Latest Caselaw 6870 Del

*            IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          Reserved on : 1st October, 2012
%                                   Date of Decision : 30th November, 2012

+       W.P.(C) 6310/2000
+       W.P.(C) 6320/2000
+       W.P.(C) 6308/2000

        SUPER CASSETTES INDUSTRIES LTD                  ..... Petitioner
                        Through: Mr. Satyen Sethi with Mr. Arta Trana
                                 Panda, Advocates.
                 versus

        DY.COMMISSIONER OF INCOME TAX             ..... Respondent

Through: Mr. Sanjeev Rajpal, Sr. Standing Counsel.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

R.V. EASWAR, J.:

For detailed order see W.P.(C) 3406/2000.

(R.V. EASWAR) JUDGE

(S. RAVINDRA BHAT) JUDGE

NOVEMBER 30, 2012 vld