National Insurance Co. Ltd vs Vinita Singh & Ors.
2012 Latest Caselaw 6664 Del

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of Decision: 21st November, 2012

+    MAC. APP. 278/2011

     NATIONAL INSURANCE CO. LTD.          ..... Appellant
                  Through Mr. Mohan Babu Aggarwal with Mr.
                          Harkesh Chand Aggarwal, Advocates

                 versus


     VINITA SINGH & ORS.                             ..... Respondents
                   Through          Ms. Amita Gupta, Advocate for the
                                    Respondent No.3

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP.198/2011 titled 'NATIONAL INSURANCE CO. LTD. v. RISHI PRATAP SINGH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 21, 2012 pst