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Sh. Raj Prakash & Anr. vs National Insurance
2012 Latest Caselaw 6447 Del

Citation : 2012 Latest Caselaw 6447 Del
Judgement Date : 2 November, 2012

Delhi High Court
Sh. Raj Prakash & Anr. vs National Insurance on 2 November, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                               Date of decision: 2nd November, 2012
+    MAC.APP. 516/2012


     SH. RAJ PRAKASH & ANR.                ..... Appellants
                    Through: Mr. Navneet Goyal, Adv. with
                             Ms. Suman N. Rawat, Adv. for
                             R-1 & R-2.
               Versus

     NATIONAL INSURANCE
     COMPANY LTD & ORS.                          .....Respondents
                  Through:          Ms. Mannusha Wadhwa, Adv.
                                    with Ms. Arpan Wadhawan,
                                    Adv.for R-1.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 492/2008 titled 'NATIONAL INSURANCE COMPANY LTD.. V. SH. RAJ PRAKASH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 02, 2012 vk

 
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