Chanda Singh vs Sandeep Gulati & Ors
2012 Latest Caselaw 3413 Del

$~ 17
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision:21st May, 2012
+        MAC. APP No.855/2011

         CHANDA SINGH                         ..... Appellant
                 Through:               Mr. Santosh Chauriha,
                                        Advocate
                        Versus

         SANDEEP GULATI & ORS.       ..... Respondents
                  Through:      Mr. V.C. Jha with Ms.Sonia
                                Sharma, Advocates for the
                                Respondent No.3 Insurance
                                Company
         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL
                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP. No.770/2011 titled 'NATHU LAL v. SANDEEP GULATI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 21, 2012 pst