Oriental Insurance Co Ltd vs Geeta & Ors.
2012 Latest Caselaw 1993 Del

Citation : 2012 Latest Caselaw 1993 Del
Judgement Date : 22 March, 2012

Delhi High Court

Oriental Insurance Co Ltd vs Geeta & Ors. on 22 March, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      Decided on: 22nd March, 2012
+    MAC.APP. 701/2010

     ORIENTAL INSURANCE CO LTD ..... Appellant
                  Through: Mr. Santosh Paul, Advocate

                 versus

     GEETA & ORS.                          ..... Respondents
                          Through:   Mr.S.N. Parashar, Adv. for R-1.
                                     Mr. Surjeet Singh, Adv. for R-2

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.700/2010 titled 'ORIENTAL INSURANCE CO. LTD. v. NARESH KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 22, 2012 vk

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