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Commissioner Of Income Tax Del vs Indian Sugar Exim Corp. Ltd.
2012 Latest Caselaw 637 Del

Citation : 2012 Latest Caselaw 637 Del
Judgement Date : 30 January, 2012

Delhi High Court
Commissioner Of Income Tax Del vs Indian Sugar Exim Corp. Ltd. on 30 January, 2012
Author: Sanjiv Khanna
*           IN THE HIGH COURT OF DELHI AT NEW DELHI

+ITA Nos. 71/2011, 1166/2011 & 1168/2011.

%                             Date of Decision : January 30th 2012.

COMMISSIONER OF INCOME TAX DEL          ..... Appellant
                  Through : Mr. Sanjeev Sabharwal, Adv.

                       versus

INDIAN SUGAR EXIM CORP. LTD.             .......Respondent

Through: Dr. Rakesh Gupta and Ms. Rani Kiyala, Adv.

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.V. EASWAR

SANJIV KHANNA, J: (ORAL) For orders, see ITA No.645/2005.

SANJIV KHANNA, J

R.V.EASWAR, J JANUARY 30, 2012 mm

 
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