Pitamber & Ors. vs Nirdosh Kumar & Anr.
2012 Latest Caselaw 432 Del

Citation : 2012 Latest Caselaw 432 Del
Judgement Date : 23 January, 2012

Delhi High Court

Pitamber & Ors. vs Nirdosh Kumar & Anr. on 23 January, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Reserved on: 19th January, 2012
                                 Pronounced on: 23rd January, 2012
+    MAC.APP. 345/2009

     PITAMBER & ORS.                     ..... Appellants
                  Through:          Mr. O.P. Mannie, Adv.

                   versus

     NIRDOSH KUMAR & ANR.             ..... Respondent
                 Through: Mr. D.K. Sharma, Adv. for R-3.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.304/2009 titled New India Assurance Company Limited v. Pitamber & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 23, 2012 vk

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