Jagpal Singh Solanki &Anr. vs The Oriental Insurance Co. Ltd. & ...
2012 Latest Caselaw 1418 Del

Citation : 2012 Latest Caselaw 1418 Del
Judgement Date : 29 February, 2012

Delhi High Court

Jagpal Singh Solanki &Anr. vs The Oriental Insurance Co. Ltd. & ... on 29 February, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Reserved on: 24th January, 2012
                                Pronounced on: 29th February, 2012
+    MAC.APP. 13/2008

     JAGPAL SINGH SOLANKI &ANR. ..... Appellants
                     Through: Mr. Manoranjan, Advocate
                              Mr. Jitender Singh, Advocate
              versus


     THE ORIENTAL INSURANCE CO. LTD. & ANR.
                                          ..... Respondents
                   Through: Mr. A.K.Soni Adv. for R-1.


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.329/2010 titled 'ORIENTAL INSURANCE CO. LTD. V. RAKESH KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 29, 2012 vk

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