Cit vs Indeo Airways Pvt. Ltd.
2012 Latest Caselaw 5191 Del

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    RESERVED ON: 21.08.2012
                                    PRONOUNCED ON: 31.08.2012

+            ITA 1622/2010, C.M. NO. 18588/2010

      CIT                                                ..... Appellant
                            Through: Mr. Sanjeev Sabharwal, Sr.
                            Standing Counsel with Mr. Puneet Gupta,
                            Jr. Standing Counsel.

                   versus

      INDEO AIRWAYS PVT. LTD.               ..... Respondent

Through: Mr. Piyush Kaushik, Advocate.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

MR. JUSTICE S.RAVINDRA BHAT % The present appeal has been dismissed by an order of the even date passed in identical matter, i.e., ITA-1620/2010 titled CIT v. Indeo Airways Pvt. Ltd. For detailed order, please refer to the said judgment.

S. RAVINDRA BHAT, J

R.V. EASWAR, J AUGUST 31, 2012

ITA-1620 & 1622/2010 Page 1