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Oriental Insurace Company Ltd vs Rajender Singh & Ors.
2012 Latest Caselaw 5148 Del

Citation : 2012 Latest Caselaw 5148 Del
Judgement Date : 30 August, 2012

Delhi High Court
Oriental Insurace Company Ltd vs Rajender Singh & Ors. on 30 August, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          Date of decision: 30th August, 2012

+    MAC APP. 632/2010

     ORIENTAL INSURACE COMPANY LTD.             ..... Appellant
                  Through: Mr. Arpan Wadhwan, Adv.

                 versus

     RAJENDER SINGH & ORS.                             ..... Respondents
                  Through:

CORAM:
HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.630/2010 titled 'ORIENTAL INSURANCE COMPANY LTD. v. SARUPI DEVI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 30, 2012 vk

 
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