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Shri Sohanveer Singh vs Shri Vikram Singh & Ors
2012 Latest Caselaw 5053 Del

Citation : 2012 Latest Caselaw 5053 Del
Judgement Date : 27 August, 2012

Delhi High Court
Shri Sohanveer Singh vs Shri Vikram Singh & Ors on 27 August, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          Date of decision: 27th August, 2012
+    MAC.APP. 23/2009

     SHRI SOHANVEER SINGH              ..... Appellant
                  Through: Mr. O.P. Mannie, Adv.

                 versus

     SHRI VIKRAM SINGH & ORS.              ..... Respondent
                   Through: Mr. D.K. Sharma, Adv. for R-3.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                      JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.615/2008 titled 'NEW INDIA ASSURANCE COMPANY LTD. v. SOHANVEER SINGH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 27, 2012 vk

 
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