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Sheela Devi & Ors. vs Mukesh Kumar & Ors
2012 Latest Caselaw 5012 Del

Citation : 2012 Latest Caselaw 5012 Del
Judgement Date : 24 August, 2012

Delhi High Court
Sheela Devi & Ors. vs Mukesh Kumar & Ors on 24 August, 2012
Author: G.P. Mittal
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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 24th August, 2012
+    MAC. APP. No.894/2010

     SHEELA DEVI & ORS.                   ..... Appellants
                   Through:         Mr. O.P. Mannie, Advocate

                 Versus

     MUKESH KUMAR & ORS.                       ..... Respondents
                Through:            Mr. Shahid Ali, Advocate for the
                                    Respondent No. 2.
                                    Ms. Neerja Sachdeva, Advocate for the
                                    Respondent No.3 Insurance Company.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed with costs in terms of the judgment passed today in MAC. APP.780/2010 titled 'Bajaj Allianz General Insurance Company Ltd. v. Sheela Devi & Ors.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 24, 2012 pst

 
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