Ashok Kumar & Ors. vs National Insurance Co. Ltd.
2012 Latest Caselaw 4809 Del

Citation : 2012 Latest Caselaw 4809 Del
Judgement Date : 16 August, 2012

Delhi High Court

Ashok Kumar & Ors. vs National Insurance Co. Ltd. on 16 August, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          Date of decision: 16th August, 2012
+    MAC.APP. 251/2012

     ASHOK KUMAR & ORS.                            ..... Appellants
                 Through            Mr. D.K.Gupta, Adv.

                 versus

     NATIONAL INSURANCE CO. LTD.            ..... Respondent
                  Through Ms. Manjusha Wadhwa, Adv.
                          Ms. Arpan Wahdwan, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.541/2011 titled 'NATIONAL INSURANCE COMPANY LTD. v. ASHOK KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 16, 2012 vk

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