Rama Devi vs Gr Pillai & Ors
2012 Latest Caselaw 4772 Del

Citation : 2012 Latest Caselaw 4772 Del
Judgement Date : 14 August, 2012

Delhi High Court

Rama Devi vs Gr Pillai & Ors on 14 August, 2012

Author: Suresh Kait

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+             CONT.CAS(C) 164/2011

%             Judgment reserved on: 6th August, 2012
              Judgment delivered on:14th August, 2012

       RAMA DEVI                                   ..... Petitioner
                                Through: Ms. Jyoti Singh, Sr. Adv. with
                                Ms. Shahila Lamba, Adv.

                       versus

       GR PILLAI & ORS               ..... Respondents
                     Through: Ms. Sonia Sharma and Mr. V.C.
                     Jha, Advs. for R1 to R3.


CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

In view of the judgment passed in W.P.(C) 2879/2010, instant petition does not require further adjudication and disposed of as such.

SURESH KAIT, J

AUGUST 14, 2012 Jg

Download the LatestLaws.com Mobile App