Ram Babu & Ors vs Tata Aig General Insurance
2012 Latest Caselaw 2758 Del

Citation : 2012 Latest Caselaw 2758 Del
Judgement Date : 26 April, 2012

Delhi High Court

Ram Babu & Ors vs Tata Aig General Insurance on 26 April, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 26th April, 2012
+    MAC.APP. 254/2012

     RAM BABU & ORS                      ..... Appellants
                  Through           Ms. Nikita Sharma, Advocate

                 versus


     TATA AIG GENERAL INSURANCE       ..... Respondent
                  Through  Mr. K.L. Nandwani, Advocate


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.829/2010 titled 'TATA AIG GENERAL INSURANCE CO. LTD. v. RAM BABU & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE APRIL 26, 2012 vk

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