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Agr Investment Ltd vs Addl. Commissioner Of Income Tax & ...
2011 Latest Caselaw 996 Del

Citation : 2011 Latest Caselaw 996 Del
Judgement Date : 18 February, 2011

Delhi High Court
Agr Investment Ltd vs Addl. Commissioner Of Income Tax & ... on 18 February, 2011
Author: Dipak Misra,Chief Justice
I-S-3

% 18.02.2011

Present :     Mr. M P Sharma, Advocate for the respondent.

+ CM 2094/2011 in W.P.(C) 7517/2010
*

This is an application for correction of the name of the counsel of the

respondent.

It is submitted at the bar by Mr. Sharma that by mistake the name has

been typed as 'M.P. Sinha', Advocate on record, whereas it should have

been, 'M.P. Sharma', Advocate on record. Let the rectification be carried

out both in the judgment as well as on the website.

Application stands disposed of.

CHIEF JUSTICE

MANMOHAN, J FEBRUARY 18, 2011 vld

 
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