Rajinder Nagar Welfare ... vs Delhi Water Board & Ors.
2011 Latest Caselaw 995 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                                          #30
+     W.P.(C) 5918/2010

      RAINDER NAGAR WELFARE ASSN                             ..... Petitioner
                               Through                    None
               versus

      DELHI WATER BOARD & ORS                 ..... Respondents
                   Through Mr.Jitendra Kr. Jha, Adv. R-DJB

      CORAM:
      HON'BLE THE CHIEF JUSTICE
      HON'BLE MR. JUSTICE SANJIV KHANNA

                  ORDER

% 18.02.2011

At page 15, in the 8th line of paragraph 20 of the decision it has been

mentioned as follows -

'...we may refer with profit to Article 51.'.

Though it should have been -

'...we may refer with profit to Article 51A.'

The said mistake has been corrected in today's date.

The corrected order be placed on the website.

CHIEF JUSTICE

FEBRUARY 18, 2011 SANJIV KHANNA, J kapil