Phool Chand Jain vs Padam Chand Jain & Anr.
2010 Latest Caselaw 4386 Del

Citation : 2010 Latest Caselaw 4386 Del
Judgement Date : 17 September, 2010

Delhi High Court

Phool Chand Jain vs Padam Chand Jain & Anr. on 17 September, 2010

Author: Indermeet Kaur

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                      Judgment Reserved on: 13th September, 2010.
%                    Judgment Delivered on: 17th September, 2010.

+                         RC.S.A.No.45/1982

PHOOL CHAND JAIN                                ...........Appellant
                          Through:   Mr.Girish K. Kaul, Advocate

                     Versus

PADAM CHAND JAIN & ANR.                         ..........Respondents
                Through:             Mr.Pravir Kr.Jain, Advocate.

CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

    1. Whether the Reporters of local papers may be allowed to
       see the judgment?

    2. To be referred to the Reporter or not?                Yes

    3. Whether the judgment should be reported in the Digest?
                                                         Yes

INDERMEET KAUR, J.

For orders see RSA 237/1982.

INDERMEET KAUR, J. SEPTEMBER 17, 2010 rb

Download the LatestLaws.com Mobile App