Citation : 2026 Latest Caselaw 383 Chatt
Judgement Date : 12 March, 2026
1
2026:CGHC:11777
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
MCC No. 243 of 2026
1 - Murti Shri Ramchandra Swami Mandir Sorla Tahsil- Bemetara, Distt. Durg,
Through Sarvarakar Asanna Mitra (Best Friend) Chandrika Das S/o Tukaram Das
Digitally
signed by
2.1 - (A) Jayanti Bai W/o Chandrika Das Vaishnav Aged About 83 Years R/o
SIDDHANT
SIDDHANT TAMRAKAR
TAMRAKAR Date:
Village- Sorla, Post- Kusmi, Tahsil Berla, District- Bemetara (C.G.)
2026.03.12
15:54:11
+0530
2.2 - (B) Swarnprabha D/o Chandrika Das Vaishnav Aged About 55 Years R/o
Village- Sorla, Post- Kusmi, Tahsil Berla, District- Bemetara (C.G.)
2.3 - (C) Hem Prabha Vaishnav W/o Dinesh Das Vaishnav Aged About 53 Years
R/o Shakti Nagar, Near Vardhman Nagar, Rajnandgaon
2.4 - (D) Santosh Kumar Vaishnav S/o Late Shri Chandrika Das Vaishnav Aged
About 51 Years R/o Village- Sorla, Post- Kusmi, Tahsil Berla, District- Bemetara
(C.G.)
2.5 - (E) Sangita Vaishnav W/o Suresh Das Vaishnav Aged About 49 Years R/o
Village, Post And Tahsil- Abhanpur, District- Raipur (C.G.)
2.6 - (F) Laxmi Vaishnav W/o Shiv Kumar Vaishnav Aged About 48 Years R/o
Katalvahi Post Devkatta, Tahsil- Dongargarh, District Rajnandgaon (C.G.)
2.7 - (G) Rishi Kumar Vaishnav S/o Late Chandrika Das Vaishnav Aged About 46
Years R/o Village- Sorla, Post- Kusmi, Tahsil Berla, District- Bemetara (C.G.)
2.8 - (H) Ravindra Kumar Vaishnav S/o Late Chandrika Das Vaishnav Aged About
44 Years R/o Village- Sorla, Post- Kusmi, Tahsil Berla, District- Bemetara (C.G.)
... Applicant(s)
versus
1 - Durga Bai Wd/o Damodar Das Aged About 50 Years R/o Village- Bharari,
Tahsil- Malhar, District Bilaspur
2 - Dhaluram S/o Rama Sahu Aged About 50 Years Nil
3.1 - (A) Shiv Kumar S/o Budhram Sahu Aged About 54 Years R/o Village- Sorla,
Tahsil Berla, Post- Kusmi, District- Bemetara
3.2 - (B) Sitaram S/o Budhram Aged About 48 Years R/o Village- Sorla, Tahsil
Berla, Post- Kusmi, District- Bemetara
2
3.3 - (C) Radhe S/o Budhram Aged About 44 Years R/o Village- Sorla, Tahsil
Berla, Post- Kusmi, District- Bemetara
3.4 - (D) Shushila D/o Budhram Aged About 50 Years R/o Village- Biroda, Tahsil-
Berla, Post- Kusmi, Distt. Bemetara
3.5 - (E) Pramila D/o Budhram Aged About 40 Years R/o Village- Singhdehi,
Tahsil- Berla, Post- Kusmi, Distt. Bemetara
3.6 - (F) Chander S/o Budhram Aged About 38 Years R/o Village- Sorla, Tahsil-
Berla, Post- Kusmi, Distt. Bemetara
4 - Bisaru (Died) Nil
5 - Basanta Bai (Died) Nil
6 - Meghnath (Died) Nil
7 - Deleted Nil
8 - Ku. Durga Bai D/o Gulab Das Aged About 14 Years Nil
9.1 - (A) Chhakan Tiwari S/o Keju Prasad Tiwari Aged About 50 Years R/o
Aharvara, Near Bus Stand, District Durg (C.G.)
9.2 - (B) Ravindra Tiwari S/o Keju Prasad Tiwari Aged About 45 Years R/o Kamul
Nagar Palika Karmachari Distt. Durg (C.G.)
9.3 - (C) Deleted Nil
9.4 - (D) Pushpa Bai D/o Late Keju Prasad Tiwari R/o Village- Sorla, Tahsil- Berla,
Distt. Durg (C.G.)
9.5 - (E) Munni Bai D/o Late Keju Prasad Tiwari R/o Village- Sorla, Tahsil- Berla,
Distt. Durg (C.G.)
9.6 - (F) Lata Bai D/o Late Keju Prasad Tiwari R/o Village- Sorla, Tahsil- Berla,
Distt. Durg (C.G.)
9.7 - (G) Usha Bai D/o Late Keju Prasad Tiwari R/o Village- Sorla, Tahsil- Berla,
Distt. Durg (C.G.)
9.8 - (H) Utra Bai D/o Late Keju Prasad Tiwari R/o Village- Sorla, Tahsil- Berla,
Distt. Durg (C.G.)
10 - Chandu (Died) Nil
11 - Vishram (Died) Nil
12 - Bhagela (Died) Nil
13.1 - (A) Chandulal Sahu S/o Late Firturam Sahu Aged About 55 Years R/o
Village- Sorla, Tahsil- Berla, Distt. Bemetara
13.2 - (B) Punaram Sahu S/o Late Firturam Sahu Aged About 46 Years R/o
Village- Sorla, Tahsil- Berla, Distt. Bemetara
3
13.3 - (C) Charotin Bai D/o Late Firturam Sahu Aged About 50 Years R/o Village
Silghat, Post And Tahsil- Berla, Distt. Durg
13.4 - (D) Shilobai D/o Firturam Sahu Aged About 45 Years R/o Village Silghat,
Bhimori, Tahsil- Berla, Distt. Bemetara
13.5 - (E) Gayatri Bai D/o Late Firturam Sahu Sahu Aged About 43 Years R/o
Village Surheli, Post- Kusmi, Tahsil- Berla, Distt. Bemetara
14 - Vishram S/o Pancham Aged About 38 Years Nil
16.1 - (A) Kamla W/o Puna Ram Sahu Aged About 50 Years R/o Village Bahera,
Tahsil- Berla, Distt. Durg (C.G.)
16.2 - (B) Sant Ram Sahu S/o Late Kartik Ram Aged About 45 Years R/o Acc
Cement Factory, Jamul Chawani, Distt. Durg (C.G.)
16.3 - (D) Jhamin W/o Bhagwati Aged About 40 Years R/o Village Singdai, Tahsil-
Berla, Distt. Durg (C.G.)
16.4 - (E) Hinchha Ram Sahu S/o Late Kartik Aged About 38 Years R/o Village
Berla, Distt. Durg (C.G.)
17 - Ahanu S/o Kripal Sahu Aged About 47 Years R/o Village- Sorla, Tahsil-
Bemetara, Distt. Durg (C.G.)
18 - Pawan Kumar S/o Dhanesh Sahu Aged About 22 Years R/o Village- Sorla,
Tahsil- Bemetara, Distt. Durg (C.G.)
19 - Chummanlal S/o Dhaniram Sahu Aged About 21 Years R/o Village- Sorla,
Tahsil- Bemetara, Distt. Durg (C.G.)
20 - Melaram S/o Pulupatwa Aged About 38 Years R/o Village- Kusumi, Tahsil
Bemetara, Distt. Durg (C.G.)
21 - Janak S/o Bise Singh Mehar Aged About 40 Years R/o Village- Sorla, Tahsil
Bemetara, Distt. Durg (C.G.)
22.1 - (A) Smt. Binda Bai W/o Late Budhan Singh Aged About 52 Years R/o
Village- Rampur (Bhand), Tahsil- Berla, Post- Kusmi, Distt. Bemetara (C.G.)
22.2 - (B) Ambalika D/o Late Budhan Singh Aged About 25 Years R/o Village-
Tendubhata, Post And Tahsil- Saja, Distt. Bemetara (C.G.)
23 - Baldau S/o Khorbahra Aged About 35 Years R/o Village- Bhad, Tahsil-
Bemetara, Distt. Durg (C.G.)
24 - Ramkrishna S/o Khorbahar Aged About 32 Years R/o Village- Bhad, Tahsil-
Bemetara, Distt. Durg (C.G.)
25 - Bhagwanji S/o Khorbahra Aged About 30 Years R/o Village- Bhad, Tahsil-
Bemetara, Distt. Durg (C.G.)
26 - Dayawai Wd/o Khorbahra Aged About 60 Years R/o Village- Bhad, Tahsil-
4
Bemetara, Distt. Durg (C.G.)
27 - Arjundas S/o Parsadu Panka Aged About 45 Years R/o Village- Sorla, Tahsil-
Bemetara, Distt.- Durg (C.G.)
28 - State Of Chhattisgarh Through The Collector, Durg (C.G.)
... Respondent(s)
For Applicants : Mr. H.B. Agrawal, Senior Advocate along with Ms. Preeti Yadav, Advocate For State : Mr. Abhishek Singh, Panel Lawyer
Hon'ble Shri Justice Rakesh Mohan Pandey Order on Board 12.03.2026
1. Heard on application for restoration of SA No. 528 of 2003.
2. Mr. H.B. Agrawal, Senior Advocate would submit that vide order dated
10.10.2025, the applicants were permitted to carry out necessary
amendment within a period of 5 working days. He would submit that an
application for extension of time to carry out amendment with affidavit and
an application for deleting name of respondent No. 12 were moved on
16.10.2025. He would submit that the office, vide order dated 01.11.2025
dismissed the second appeal on account of non-compliance of order dated
10.10.2025, whereas, application for extension of time was moved before
expiry of 5 working days. He would pray to restore the second appeal.
3. On the other hand, learned counsel appearing for the State would oppose.
4. Having considered submission made by Mr. Agrawal, learned Senior
Counsel, I am inclined to allow application for restoration. Accordingly,
MCC is allowed. Second Appeal No. 528 of 2003 is restored to its original
number.
Sd/-
(Rakesh Mohan Pandey) Judge
$iddhant
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