Citation : 2026 Latest Caselaw 359 Chatt
Judgement Date : 11 March, 2026
2025:CGHC:1631
Digitally signed
by ASHISH
ASHISH TIWARI
Date:
TIWARI 2026.03.12
12:27:59
+0530
HIGH COURT OF CHHATTISGARH AT BILASPUR
WP(227) No. 280 of 2026
Bhavesh Tiwari S/o Late Bhagwat Prasad Tiwari Aged About 50 Years R/o Vijay Ward
No. 02, Dokrighat, Jagdalpur, District- Bastar ( C.G. ).
---- Petitioner
Versus
1 - Vishveshwar Prasad Pandey S/o Late Jagannath Pandey (Died)
1.1 - Devshankar Pandey, S/o Late Vishveshwar Prasad Pandey R/o. Village
Aasana, Tehsil- Jagdalpur, District Bastar C.G.
1.2 - Tulsi Das Pandey, S/o Late Vishveshwar Prasad Pandey R/o. Village Aasana,
Tehsil- Jagdalpur, District Bastar C.G.
1.3 - Tukaram Pandey, S/o. Late Vishveshwar Prasad Pandey, R/o. Village Aasana,
Tehsil- Jagdalpur, District Bastar C.G.
1.4 - Jagjeevan Pandey, S/o Late Vishveshwar Prasad Pandey, R/o. Village Aasana,
Tehsil- Jagdalpur, District Bastar C.G.
1.5 - Janki Pandey S/o Late Vishveshwar Prasad Pandey, R/o. Village Aasana,
Tehsil- Jagdalpur, District Bastar C.G.
1.6 - Sharda Pandey S/o. Late Vishveshwar Prasad Pandey, R/o. Village Aasana,
Tehsil- Jagdalpur, District Bastar C.G.
1.7 - Gayatri Pandey, D/o Late Vishveshwar Prasad Pandey, R/o. Village Aasana,
Tehsil- Jagdalpur, District Bastar C.G.
1.8 - Jaineshwari Pandey, D/o. Late Vishveshwar Prasad Pandey, R/o. Village
Aasana, Tehsil- Jagdalpur, District Bastar C.G.
2 - Late Parmanand Pandey (Died)
2.1 - Dr. Somesh Pandey, S/o Late Parmanand Pandey, Aged About 67 Years R/o.
Subhash Ward, Jagdalpur, District Bastar C.G.
2.2 - Chetan Anand Pandey, S/o Late Parmanand Pandey, Aged About 65 Years R/o.
Subhash Ward, Jagdalpur, District Bastar C.G.
2.3 - Rakesh Pandey, S/o. Late Parmanand Pandey, Aged About 58 Years R/o.
Subhash Ward, Jagdalpur, District Bastar C.G.
2.4 - Shantidevi Pandey, W/o. Late Parmanand Pandey, Aged About 84 Years R/o.
Subhash Ward, Jagdalpur, District Bastar C.G.
3 - Smt. Shanti Pandey, Wd/o Late Shree Krishna Pandey, R/o. Vijay Ward,
Jagdalpur, District Bastar (C.G.)
4 - Manoj Pandey S/o Late Shree Krishna Pandey, R/o. Vijay Ward, Jagdalpur,
District Bastar (C.G.)
5 - Avadesh Pandey, S/o. Late Shree Krishna Pandey, R/o. Vijay Ward, Jagdalpur,
District Bastar (C.G.)
6 - Lokesh Pandey, S/o. Late Shree Krishna Pandey, R/o. Vijay Ward, Jagdalpur,
District Bastar (C.G.)
7 - Bholeshankar Pandey, S/o Late Shree Krishna Pandey, R/o. Vijay Ward,
Jagdalpur, District Bastar (C.G.)
8 - Haripriya Pandey, D/o Late Shree Krishna Pandey, R/o. Vijay Ward, Jagdalpur,
District Bastar (C.G.)
-2-
9 - Jogeshwar Pandey, S/o Late Vidyadhar Pandey, R/o. Village- Chhote Jeerakhal,
Tehsil- Jagdalpur, District Bastar C.G.
10 - Narendra, S/o. Late Laxminarayan Pandey, R/o. Village- Chhote Jeerakhal,
Tehsil- Jagdalpur, District Bastar C.G.
11 - Kodand, S/o Late Laxminarayan Pandey, R/o. Village- Chhote Jeerakhal, Tehsil-
Jagdalpur, District Bastar C.G.
12 - Yudhishthira, S/o. Late Laxminarayan Pandey, R/o. Village- Chhote Jeerakhal,
Tehsil- Jagdalpur, District Bastar C.G.
13 - Smt. Gandhari Devi, W/o. Late Laxminarayan Pandey, R/o. Village- Chhote
Jeerakhal, Tehsil- Jagdalpur, District Bastar C.G.
14 - State Of Madhya Pradesh (Then), Now State Of Chhattisgarh Through
Collector, Jagdalpur, Civil And Revenue District Jagdalpur (C.G.)
15 - Girija Bai, D/o Late Vidyadhar Pandey, R/o. Village- Chhota Jeerakhal, P.S.,
Post And Tehsil- Jagdalpur, Civil And Revenue District Jagdalpur (C.G.)
16 - Janki Bai, D/o Late Vidyadhar Pandey, R/o. Village- Chhota Jeerakhal, P.S.,
Post And Tehsil- Jagdalpur, Civil And Revenue District Jagdalpur (C.G.)
17 - Savitri Bai, D/o. Late Vidyadhar Pandey, R/o. Village- Chhota Jeerakhal, P.S.,
Post And Tehsil- Jagdalpur, Civil And Revenue District Jagdalpur (C.G.)
18 - Mandiaya @ Bhaskar, S/o Late Vidyadhar Pandey, R/o. Village- Chhota
Jeerakhal, P.S., Post And Tehsil- Jagdalpur, Civil And Revenue District Jagdalpur
(C.G.)
19 - Lesha, S/o Late Vidyadhar Pandey, R/o. Village- Chhota Jeerakhal, P.S., Post
And Tehsil- Jagdalpur, Civil And Revenue District Jagdalpur (C.G.)
20 - Dinesh, S/o. Late Vidyadhar Pandey, R/o. Village- Chhota Jeerakhal, P.S., Post
And Tehsil- Jagdalpur, Civil And Revenue District Jagdalpur (C.G.)
21 - Smt. Sonmati, W/o. Late Vidyadhar Pandey, Aged About 63 Years R/o. Village-
Chhota Jeerakhal, P.S., Post And Tehsil- Jagdalpur, Civil And Revenue District
Jagdalpur (C.G.)
22 - Smt. Yashoda, D/o. Late Laxminarayan Pandey, Aged About 38 Years R/o.
Village- Chhota Jeerakhal, P.S., Post And Tehsil- Jagdalpur, Civil And Revenue
District Jagdalpur (C.G.)
23 - Smt. Janki D/o. Late Laxminarayan Pandey, Aged About 38 Years R/o. Village-
Chhota Jeerakhal, P.S., Post And Tehsil- Jagdalpur, Civil And Revenue District
Jagdalpur (C.G.)........(Gurudutt Pandey And Shree Krishna Pandey Are Died)
--- Respondents
For Petitioner : Shri Arpan Verma, Advocate. For Respondent/State : Shri Vivek Siddharth Ojha, P.L.
Hon'ble Shri Justice Sachin Singh Rajput Order on Board 11/03/2026
1. Heard.
2. Learned counsel for the petitioner submits that this writ petition become
infructuous.
3. Accordingly, this petition is dismissed having become infructuous.
4. All the pending applications are disposed of.
Sd/- Sd/-Sd/-
(Sachin Singh Rajput)
Judge
Ashish
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