Shiv Kumar Singh vs State Of Chhattisgarh
2026 Latest Caselaw 163 Chatt

Citation : 2026 Latest Caselaw 163 Chatt
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Chattisgarh High Court

Shiv Kumar Singh vs State Of Chhattisgarh on 27 February, 2026

                                                   1/5




                                                                    2026:CGHC:10354


                                                                                      NAFR



                         HIGH COURT OF CHHATTISGARH AT BILASPUR


                                       WPS No. 5234 of 2020

             Ashok Kumar Thakur S/o Late Lalman Thakur Aged About 38 Years R/o
             Village Barwahi Tahsil Ramanujganj, District Balrampur Ramanujganj
             Chhattisgarh Posted As Assistant Teacher (Panchayat), Government Primary
             School Anandpur District Balrampur Ramanujganj Chhattisgarh., District :
             Balrampur, Chhattisgarh
                                                                          --- Petitioner(s)


                                                  versus


             1 - State Of Chhattisgarh Through Its Secretary Panchayat And Rural
             Development Department , Mantralaya , Mahanadi Bhawan, Naya Raipur ,
             District   Raipur   Chhattisgarh.,      District   :   Raipur,      Chhattisgarh


             2 - Chief Executive Officer Zila Panchayat Balrampur Ramanujganj District
             Balrampur Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh


             3 - Chief Executive Officer Janpad Panchayat Ramchandrapur District
             Balrampur Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh
                                                                        --- Respondent(s)

1 - Satraj Singh S/o Shri Rijhan Singh, Aged About 46 Years R/o. Dhanpuri, Gram Panchayat Nagara, Block Ramchandrapur, District Balrampur - Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh Digitally signed by PRAVEEN

---Petitioner(s) KUMAR SINHA Date:

2026.02.28 10:58:09 +0530

Versus

1 - State Of Chhattisgarh, Through - The Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, Atal Nagar Raipur, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh

2 - Secretary, School Education Department, State Of Chhattisgarh, Mahanadi Bhawan, Atal Nagar Raipur, District Raipur Chhattisgarh., District :

Raipur, Chhattisgarh

3 - Collector, Balrampur, District Balrampur - Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh

4 - Chief Executive Officer, Janpad Panchayat, Janpad Panchayat, Ramchandrapur, District Balrampur - Ramanujganj Chhattisgarh., District :

Balrampur, Chhattisgarh

5 - Shiksha Mision Sanchalak, District Balrampur - Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh

6 - Sarpanch, Gram Panchayat Nagara, Janpad Panchayat, Janpad Panchayat, Ramchandrapur, District Balrampur - Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh

--- Respondent(s)

Shiv Kumar Singh S/o Basant Singh Aged About 35 Years R/o Nagara, Post Chandranagar, Janpad Panchayat Ramchandrapur, District Balrampur Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh

---Petitioner(s)

Versus

1 - State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Department Mahanadi Bhawan, Atal Nagar, Raipur, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh

2 - Secretary School Education Department State Of Chhattisgarh, Mahanadi Bhawan, Atal Nagar, Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh

3 - Collector Balrampur District Balrampur Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh

4 - Chief Executive Officer Janpad Panchayat Ramchandrapur District Balrampur Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh

5 - Sarpanch Gram Panchayat Nagara, Janpad Panchayat Ramchandrapur, District Balrampur Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh

--- Respondent(s)

Vinod Kumar Kushwaha S/o Jaga Mahato Aged About 49 Years R/o Tambeshwar Nagar, Post Aragahi, Block Ramchandrapur, District Balrampur-

Ramanujganj, Chhattisgarh., District : Balrampur, Chhattisgarh

---Petitioner(s)

Versus

State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, Atal Nagar Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

2 - Secretary School Education Department, State Of Chhattisgarh, Mahanadi Bhawan, Atal Nagar Raipur, District Raipur, Chhattisgarh., District :

Raipur, Chhattisgarh

3 - Collector Ambikapur, District Surguja, Chhattisgarh., District : Surguja (Ambikapur), Chhattisgarh

4 - Collector Balrampur, District Balrampur - Ramanujganj, Chhattisgarh., District : Balrampur, Chhattisgarh

5 - Chief Executive Officer Janpad Panchayat, Prem Nagar, District Surguja, Chhattisgarh., District : Surguja (Ambikapur), Chhattisgarh

6 - Chief Executive Officer Janpad Panchayat, Janpad Panchayat Ramchandrapur, District Balrampur-Ramanujganj, Chhattisgarh., District :

Balrampur, Chhattisgarh

7 - Chief Executive Officer Janpad Panchayat Udaipur, District Surguja, Chhattisgarh., District : Surguja (Ambikapur), Chhattisgarh

--- Respondent(s)

Lal Mohan Thakur S/o Rajeshwar Thakur Aged About 39 Years R/o Nagara, Post Chandranagar, Janpad Panchayat Ramchandrapur, District Balrampur- Ramanujganj, Chhattisgarh, District : Balrampur, Chhattisgarh

---Petitioner(s)

Versus

1 - State Of Chhattisgarh The Secretary Panchayat And Rural Development Department, Mahanadi Bhawan, Atal Nagar Raipur, District Raipur, Chhattisgarh, District : Raipur, Chhattisgarh

2 - Secretary School Education Department, State Of Chhattisgarh, Mahanadi Bhawan, Atal Nagar Raipur,district Raipur, Chhattisgarh, District :

Raipur, Chhattisgarh

3 - Collector Balrampur, District Balrampur- Ramanujganj, Chhattisgarh, District : Balrampur, Chhattisgarh

4 - Chief Executive Officer Janpad Panchayat, Ramchandrapur, District Balrampur- Ramanujganj, Chhattisgarh, District : Balrampur, Chhattisgarh

5 - Sarpanch, Gram Panchayat Nagara, Janpad Panchayat, Ramchandrapur, District Balrampur- Ramanujganj, Chhattisgarh, District : Balrampur, Chhattisgarh

--- Respondent(s)

For Respective Petitioners :Mr. Mateen Siddiqui, Mr. Basant Kaiwartya, Advocates For Respective Respondents :Mr. Vivek Verma, Govt. Advocate, Dr. Veena Nair, Mr. Rahul Jha, Mr. Alok Nigam, Mr. Ravish Verma, Mr. Ghanshyam Patel, Advocates S.B.: Hon'ble Shri Parth Prateem Sahu, Judge Order on Board 27/02/2026

1. After arguing for some time, on an objection being raised by learned

counsel for respondents that petitioners are having efficacious

alternate remedy under Chhattisgarh Panchayat Seva (Bharti Tatha

Sewa Ki Samanya Sharte), Rules, 1997 to file appeal before

appropriate authority, learned counsel for the petitioners submits that

they may be permitted to withdraw these writ petitions with liberty to

avail other remedy available under the law.

2. In view of submission of learned counsel for the parties, these writ

petitions are dismissed as withdrawn with the liberty as prayed for.

Sd/-

(Parth Prateem Sahu) Judge Praveen