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Ramesh Kumar Chandra vs State Of Chhattisgarh
2026 Latest Caselaw 1919 Chatt

Citation : 2026 Latest Caselaw 1919 Chatt
Judgement Date : 21 April, 2026

[Cites 2, Cited by 0]

Chattisgarh High Court

Ramesh Kumar Chandra vs State Of Chhattisgarh on 21 April, 2026

Author: Parth Prateem Sahu
Bench: Parth Prateem Sahu
                                                       1




                                                                        2026:CGHC:18070
                                                                                NAFR

                               HIGH COURT OF CHHATTISGARH AT BILASPUR

                                            WPS No. 3448 of 2026
                   1 - Ramesh Kumar Chandra S/o Peela Dau Chandra Aged About 47 Years
                   Posted As Lecturer Government Higher Secondary School Salka, Block
                   Udaipur, Distt. Sarguja, Chhattisgarh.

                   2 - Smt. Manju Kujur W/o Shri Jugal Ekka Aged About 48 Years Posted As
                   Lecturer Government Higher Secondary School Salka, Block Udaipur, Distt.
                   Sarguja, Chhattisgarh.

                   3 - Miss Mary Bahalen Dhan D/o A. Johnson Aged About 47 Years Posted As
                   Lecturer Government Higher Secondary School Salka, Block Udaipur, Distt.
                   Sarguja, Chhattisgarh.

                   4 - Smt. Fulkeriya Minj W/o Shri Vimal Kishore Minj Aged About 49 Years
                   Posted As Lecturer Swami Aatmanand Government English School Sohga,
                   Block Udaipur, Distt. Sarguja, Chhattisgarh.

                   5 - Rishi Kumar Pandey S/o Shri Siddhanath Pandey Aged About 46 Years
                   Posted As Lecturer Government Higher Secondary School Salka, Block
                   Udaipur, Distt. Sarguja, Chhattisgarh.

                   6 - Miss Kavita Singh D/o Shri Balrup Ram Painkra Aged About 39 Years
                   Posted As Lecturer Government High School Namna, Block Udaipur, Distt.
BALRAM
PRASAD             Sarguja, Chhattisgarh.
DEWANGAN


                   7 - Gajendra Pal S/o Shri Ishwar Das Aged About 41 Years Posted As
Digitally signed
by BALRAM
PRASAD
DEWANGAN
                   Lecturer Government High School Namna, Block Udaipur, Distt. Sarguja,
                   Chhattisgarh.

                   8 - Smt. Anjali Jaiswal W/o Shri Mohan Jaiswal Aged About 39 Years Posted
                   As Lecturer Government High School Namna, Block Udaipur, Distt. Sarguja,
                   Chhattisgarh.

                   9 - Smt. Vijayshree Patre S/o Shri Ram Shankar Patre Aged About 38 Years
                   Posted As Lecturer Government High School Namna, Block Udaipur, Distt.
                   Sarguja, Chhattisgarh.

                   10 - Smt. Nitya Toppo W/o Shri Basir Toppo Aged About 39 Years Posted As
                   Lecturer Government High School Dava, Block Udaipur, Distt. Sarguja,
                   Chhattisgarh.

                   11 - Smt. Shashi Prabha Bharti W/o Shri Shailendra Bharti Aged About 45
                   Years Posted As Lecturer Government High School Dava, Block Udaipur,
                                     2

Distt. Sarguja, Chhattisgarh.

12 - Miss Sushma Sahu W/o Shri Krishna Prasad Sahu Aged About 43 Years
Posted As Lecturer Government High School Dava, Block Udaipur, Distt.
Sarguja, Chhattisgarh.

13 - Vipin Kumar Singh Kshatri S/o Shri Komal Singh Kshatri Aged About 49
Years Posted As Lecturer Government High School Chekeri, Block Udaipur,
Distt. Sarguja, Chhattisgarh.

14 - Gopal Prasad Marbal S/o Shri Shrichand Marbal Aged About 52 Years
Posted As Lecturer Government High School Chekeri, Block Udaipur, Distt.
Sarguja, Chhattisgarh.

15 - Ramesh Kumar Marar S/o Shri Sarju Ram Aged About 48 Years Posted
As Lecturer Government Higher Secondary School Dandgaon, Block
Udaipur, Distt. Sarguja, Chhattisgarh.

16 - Raj Kumar Yadav S/o Shri Balwant Kumar Yadav Aged About 50 Years
Posted As Lecturer Government Higher Secondary School Dandgaon, Block
Udaipur, Distt. Sarguja, Chhattisgarh.

17 - Smt. Aklima Begam W/o Shri Md. Aslam Aged About 48 Years Posted As
Lecturer Swami Aatmanand Government English School Lalati, Block
Udaipur, Distt. Sarguja, Chhattisgarh.

18 - Damrudhar Rathia S/o Shri Atma Ram Rathia Aged About 47 Years
Posted As Lecturer Swami Aatmanand Government English Shcool Lalati,
Block Udaipur, Distt. Sarguja, Chhattisgarh.

19 - Thakur Prasad S/o Tilak Ram Singh Aged About 44 Years Posted As
Lecturer Swami Aatmanand Government English School Lalati, Block
Udaipur, Distt. Sarguja, Chhattisgarh.

20 - Smt. Vinita Toppo W/o Shri Baldev Toppo Aged About 45 Years Posted
As Lecturer Government Higher Secondary School Kedma, Block Udaipur,
Distt. Sarguja, Chhattisgarh.

21 - Smt. Kavelaso Singh S/o Shri Harihar Ram Aged About 42 Years Posted
As Lecturer Government Higher Secondary School Udaipur, Block Udaipur,
Distt. Sarguja, Chhattisgarh.

22 - Smt. Sarita Xalxo W/o Shri Manoj Xalxo Aged About 41 Years Posted As
Lecturer Government Higher Secondary School Sontarai, Block Udaipur,
Distt. Sarguja, Chhattisgarh.

23 - Smt. Aruna Masih W/o Shri Amber Masih Aged About 42 Years Posted
As Lecturer Government Higher Secondary School Sontarai, Block Udaipur,
Distt. Sarguja, Chhattisgarh.

24 - Smt. Usha Yadav W/o Shri Shani Ram Aged About 41 Years Posted As
Lecturer Government Higher Secondary School Sontarai, Block Udaipur,
Distt. Sarguja, Chhattisgarh.
                                      3


25 - Smt. Sulendri Bara W/o Shri Samay Lal Aged About 45 Years Posted As
Lecturer Government Higher Secondary School Keshgawan, Block Udaipur,
Distt. Sarguja, Chhattisgarh.

26 - Smt. Anjana Pandey W/o Shri Satish Pandey Aged About 41 Years
Posted As Lecturer Government Higher Secondary School Udaipur, Block
Udaipur, Distt. Sarguja, Chhattisgarh.

27 - Smt. Hemlata Chandra W/o Shri Krishna Kumar Aged About 39 Years
Posted As Lecturer Government Girls Higher Secondary School Udaipur,
Block Udaipur, Distt. Sarguja, Chhattisgarh.

28 - Smt. Neelam Singh W/o Shri Prithvipal Singh Aged About 46 Years
Posted As Lecturer Government High School Laxmangarh, Block Udaipur,
Distt. Sarguja, Chhattisgarh.

29 - Smt. Madhulata Bara W/o Shri Jagjivan Beck Aged About 44 Years
Posted As Lecturer Government High School Laxmangarh, Block Udaipur,
Distt. Sarguja, Chhattisgarh.

30 - Smt. Sangeeta Kujur S/o Deepchand Kujur Aged About 43 Years Posted
As Lecturer Government Higher Secondary School Udaipur, Block Udaipur,
Distt. Sarguja, Chhattisgarh.

31 - Pramila Singh S/o Thakur Prasad Aged About 46 Years Posted As
Lecturer Government Higher Secondary School Udaipur, Block Udaipur,
Distt. Sarguja, Chhattisgarh.

32 - Shailendra Singh Kshatri S/o Hari Singh Kshatri Aged About 51 Years
Posted As Lecturer Government Higher Secondary School Udaipur, Block
Udaipur, Distt. Sarguja, Chhattisgarh.

33 - Bitru Ram Paikra S/o Chhotan Ram Paikra Aged About 45 Years Posted
As Lecturer Government Girls Higher Secondary School Udaipur, Block
Udaipur, Distt. Sarguja, Chhattisgarh.

34 - Chandrabhushan Singh S/o Lochan Singh Aged About 48 Years Posted
As Lecturer Swami Aatmanand Government English School Udaipur, Block
Udaipur, Distt. Sarguja, Chhattisgarh.

35 - Smt. Bhuneshwari Patre W/o Shri Suneel Patre Aged About 39 Years
Posted As Lecturer Government Girls Higher Secondary School Udaipur,
Block Udaipur, Distt. Sarguja, Chhattisgarh.

36 - Smt. Dushant Kanwar W/o Shri Kuljeet Singh Paikra Aged About 46
Years Posted As Lecturer Lb Government Higher Secondary School Udaipur,
Block Udaipur, Distt. Sarguja, Chhattisgarh.

37 - Smt. Tuleshwari Singh W/o Shri Rang Sai Aged About 36 Years Posted
As Lecturer Lb Government Higher Secondary School Salka, Block Udaipur,
Distt. Sarguja, Chhattisgarh.
                                          4

38 - Navita Ekka D/o Linus Ekka Aged About 44 Years Posted As Lecturer Lb
Government Higher Secondary School Udaypur, Block Udaipur, Distt.
Sarguja, Chhattisgarh.
                                                            --- Petitioner(s)
                                   versus
1 - State Of Chhattisgarh Through Its Secretary, Department Of School
Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, Distt.
Raipur, Chhattisgarh.

2 - Secretary Department Of Panchayat And Rural Development,
Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, Distt. Raipur,
Chhattisgarh.

3 - Director Directorate Of Public Instruction, Indrawati Bhawan, Atal Nagar,
Naya Raipur, Distt. Raipur, Chhattisgarh.

4 - Commissioner Cum Director Directorate Of Panchayat, Atal Nagar, Naya
Raipur, Distt. Raipur, Chhattisgarh.

5 - District Education Officer Distt. Sarguja, Chhattisgarh.

6 - Block Education Officer Udaipur, Distt. Sarguja, Chhattisgarh.

7 - Chief Executive Officer Janpad Panchayat Udaipur, Distt. Sarguja,
Chhattisgarh.

                                                               --- Respondent(s)

(Cause title is taken from CIS system)

For Petitioners : Ms. Zainab Vanak, Advocate For Respondents/State : Ms. Anuja Sharma, Dy. G.A.

Hon'ble Shri Justice Parth Prateem Sahu Order On Board 21/04/2026

1. Petitioners have filed this petition seeking following relief (s) :-

"10.1 That, this Hon'ble Court may kindly be pleased to direct the respondents authority to consider the case of the petitioners for grant of the benefits of Kramonnati Vetanman on completion of 10 years of their services in view/ light of the order passed by the Hon'ble Division Bench of this Hon'ble Court in the case of Smt. Sona Sahu Vs. State of Chhattisgarh and others passed in Writ Appeal No. 261/2023 on 28.02.2024 and also in

view of the circular / order dated 10.03.2017 issued by the State Government of Chhattisgarh.

10.2 That, this Hon'ble Court may kindly further be pleased to direct the respondents to give all the consequential benefits to the petitioners including the arrears of pay with interest from the date of the completion of 10 years of services till the actual payment of Kramonnati Vetanman within a stipulated period of time.

10.3 That, this Hon'ble Court may kindly be pleased to disposed off the instant writ petition with the similar line as ordered / passed in the case of Smt. Sona Sahu Vs. State of Chhattisgarh and others passed in Writ Appeal No. 261/2023 on 28.02.2024.

10.4 That, this Hon'ble Court may kindly be pleased to grant any other relief/relief's in favour of the petitioners, which the Hon'ble Court deemed fit & just in the facts and circumstances of the case, including awarding of the costs to the petitioner."

2. Learned counsel for petitioners submits that petitioners are entitled for

Kramonnati Vetanman in terms of decision in case of Sona Sahu Vs.

State of Chhattisgarh, in W.A. No.261 of 2023, decided on 28.02.2024.

3. Learned State counsel opposes the submission of learned counsel for

petitioners and would submit that case of the petitioners is different

than that of case of Sona Sahu. Petitioners were earlier employee of

Panchayat Department and thereafter, they were absorbed in

Education Department pursuant to policy decision taken by State

Government on 30.06.2018. Petitioners were not appointed as regular

Assistant Teacher by School Education Department but was appointed

by Janpad Panchayat. Coordinate Bench of this Court has considered

the issue with regard to grant of Kramonnati Vetanman to such

employee in WPS No.11009 of 2025 and other batch of writ petitions

and has dismissed those writ petitions.

4. Petitioners upon asking do not dispute the submission of learned State

counsel with respect to their initial appointment under Panchayat

Department by Janpad Panchayat as also decision in WP(S) No.11009

of 2025.

5. The Coordinate Bench of this Court while considering the batch of writ

petitions lead case bearing WPS No. 11009 of 2025 with regard to

grant of Kramonnati to petitioners therein, has dismissed the writ

petitions and observed thus :-

"35. Considering the facts of the case that the petitioners till absorption in pursuance of the policy dated 30.06.2018 are not teachers of the School Education Department, they were shikshakarmis though their designation has been changed as Assistant Teacher (panchayat), Teacher (panchayat) and Lecturer (panchayat) respectively and they are governed by the separate rules framed under the Panchayat Raj Adhiniyam, 1993, therefore, the petitioners are not fulfilling the criteria as laid down in the circular dated 10.03.2017, the bunch of the writ petitions are liable to be dismissed, accordingly, they are dismissed."

6. Since the facts of the case of petitioners as is identical to the facts of

the case in WP(S) No.11009 of 2025 is not disputed, this petition is

also dismissed in terms of order passed in WPS No.11009 of 2025 and

other connected case decided on 24.11.2025.

Sd/-

(Parth Prateem Sahu) Judge

Balram

 
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