Ramesh Nag vs State Of Chhattisgarh
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Chattisgarh High Court

Ramesh Nag vs State Of Chhattisgarh on 19 September, 2025

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MANPREET
KAUR
                          HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed
by MANPREET


                                          CRA No. 1550 of 2022
KAUR
Date: 2025.09.19
19:10:00 +0530




                               Ramesh Nag Versus State Of Chhattisgarh

                                                 Order Sheet


                   19.09.2025         Heard Ms. Priya Mishra, learned counsel for the
                                appellant. Also heard Mr. Shailendra Sharma, learned
                                Panel Lawyer for respondent / State.

Today, the matter is listed for hearing on I.A. No. 04/2025 i.e. application for urgent hearing.

The same is allowed.

However, with the consent of learned counsel for the parties, the appeal is heard finally.

Judgment has been passed separately.

                                             Sd/-                           Sd/-
                                         (Bibhu Datta Guru)            (Ramesh Sinha)
                                             Judge                       Chief Justice




                    Manpreet