Citation : 2025 Latest Caselaw 4577 Chatt
Judgement Date : 19 September, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 11060 of 2025
SMT. LAXMI BAI versus STATE OF CHHATTISGARH
19.09.2025 Mr. Tanmay Thomas, counsel for the petitioner.
Mr. Suyash Dhar, Dy. Govt. Advocate for the State. Learned counsel for the petitioner would pray for time to file some additional documents and materials to substantiate that the case of the petitioner is squarely covered under the judgment referred by him.
List the case on 11th November, 2025.
Sd/-
(Narendra Kumar Vyas) JUDGE
Deshmukh KISHORE KUMAR DESHMUKH
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