Citation : 2025 Latest Caselaw 4530 Chatt
Judgement Date : 17 September, 2025
1/1
HIGH COURT OF CHHATTISGARH AT BILASPUR
FA(MAT) No. 63 of 2022
SMT. HEMLATA CHOUBEY versus BRIJBHUSHAN
CHOUBEY @ AJAY CHOUBEY
Order Sheet
17/09/2025 Mr. Chandrikaditya Pandey, Advocate appears on
behalf of Mr. Dharmesh Shrivastava, counsel for the appellant.
None for the respondent.
Arguments heard.
Reserved for judgment.
Sd/- Sd/-
(Rajani Dubey) (Amitendra Kishore Prasad)
Judge Judge
Ruchi
RUCHI YADAV Digitally signed by RUCHI YADAV
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