Smt Umeshwari Sahu vs Homendra Kumar Sahu
2025 Latest Caselaw 4521 Chatt

Chattisgarh High Court

Smt Umeshwari Sahu vs Homendra Kumar Sahu on 17 September, 2025

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Digitally signed
by RAVVA
UTTEJ KUMAR
RAJU




                           HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                 Order Sheet

                                          FA(MAT) No. 287 of 2024
                                Smt Umeshwari Sahu Versus Homendra Kumar Sahu




                   17/09/2025         Mr. V.B. Soni, learned counsel for the appellant.

                                     Mr. Ajay Kumrani, learned counsel for the

                                respondent.

Arguments Heard.

Reserved for Judgment.

                                        Sd/-                        Sd/-
                                 (Rajani Dubey)            (Amitendra Kishore Prasad)
                                      Judge                                 Judge


                    U.K. Raju