Heeradhar And Others vs State Of Chhattisgarh
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Chattisgarh High Court

Heeradhar And Others vs State Of Chhattisgarh on 16 September, 2025

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YOGESH by YOGESH
       TIWARI
TIWARI Date: 2025.09.17
       17:10:45 +0530




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                                          HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                           CRA No. 1359 of 2015

                                            Heeradhar and others versus State of Chhattisgarh


                                                               Order Sheet




                               16/09/2025            Mr. F. S. Khare, Advocate for the appellants.

                                                     Mr.    Ajay   Pandey,   Govt.   Advocate    for   the

                                             State/respondent.

Arguments concluded.

Reserved for judgment.

                                                   Sd/-                              Sd/-
                                              (Rajani Dubey)              (Amitendra Kishore Prasad)
                                                  Judge                             Judge




                                 Yogesh