Vinod Kumar vs State Of Chhattisgarh
2025 Latest Caselaw 4483 Chatt

Citation : 2025 Latest Caselaw 4483 Chatt
Judgement Date : 16 September, 2025

Chattisgarh High Court

Vinod Kumar vs State Of Chhattisgarh on 16 September, 2025

Digitally HIGH COURT OF CHHATTISGARH AT BILASPUR signed by AMIT PATEL

CRA No. 1084 of 2015

Vinod Kumar versus State Of Chhattisgarh

Order Sheet

16.09.2025 Mr. D. N. Prajapati, counsel along with Mr. Krishna Kant Prajapati, counsel for the appellant.

Ms. Nandkumari Kashyap, PL for the State. Arguments heard.

Reserved for judgment.

                                 Sd/-                                       Sd/-
                              (Rajani Dubey)                      (Amitendra Kishore Prasad)
                                 Judge                                    Judge




            AMIT PATEL

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