X (Prosecutrix) vs State Of Chhattisgarh
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Chattisgarh High Court

X (Prosecutrix) vs State Of Chhattisgarh on 15 September, 2025

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                      HIGH COURT OF CHHATTISGARH AT BILASPUR


                                     ACQA No.348 of 2025

                X (PROSECUTRIX) versus STATE OF CHHATTISGARH

                                          Order Sheet


             15/09/2025          Heard Dr. Arpit Lall, Counsel for the Appellant as

                          well as Ms. Pragya Pandey, Dy. Govt. Advocate for the

                          Respondent No.1/State.

With the consent of learned counsel appearing for

the parties, the matter is heard finally.

Judgment passed separately.

SATISH
                                  Sd/-                                  Sd/-
TUMANE                     (Bibhu Datta Guru)                     (Ramesh Sinha)
                                  Judge                             Chief Justice


Digitally
signed by
SATISH       Tumane
TUMANE
Date:
2025.09.16
18:15:31
+0530