Guman Pal And Anr vs State Of Chhattisgarh
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Chattisgarh High Court

Guman Pal And Anr vs State Of Chhattisgarh on 15 September, 2025

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                 HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                  CRA No. 1043 of 2014

                      Guman Pal And Anr. versus State of Chhattisgarh


                                                      Order Sheet



15/09/2025

Mr. Adil Minhaj, counsel for appellant No.1.

Mr. Rahil Arun Kochar with Mr. Leekesh Kumar, Advocates appearing on behalf of Ms. Renu Kochar, counsel for appellant No.2.

Mr. Afroz Khan, P.L. for the State.

Arguments heard.

Reserved for judgment.

                                           Sd/-                             Sd/-

                                 (Rajani Dubey)                   (Amitendra Kishore Prasad)
                                           Judge                                Judge




     Ruchi

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