State Of Chhattisgarh vs Ajay Tirkey
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Chattisgarh High Court

State Of Chhattisgarh vs Ajay Tirkey on 8 September, 2025

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                            HIGH COURT OF CHHATTISGARH AT BILASPUR


                                              ACQA No. 77 of 2018

                                STATE OF CHHATTISGARH versus AJAY TIRKEY

                                                   Order Sheet

SUNITA
GOSWAMI
                   08/09/2025           Heard Shri Hari Om Rai, Panel Lawyer for the
Digitally signed
by SUNITA
GOSWAMI
Date:                           Appellant/State as well as Shri Hemant Kesharwani, counsel
2025.09.09
10:46:32 +0530

                                for the Respondent.

As per the direction issued by this Court on

23.07.2025, the Respondent- Ajay Tirkey has appeared in

person, who has been identified by his Counsel.

With the consent of learned counsel appearing for the

parties, the matter is heard finally.

Judgment passed separately.

                                         Sd/-                                Sd/-
                                  (Bibhu Datta Guru)                    (Ramesh Sinha)
                                      Judge                              Chief Justice



                   sunita