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Shriram General Insurance Company ... vs Sanat @ Sanad Kumar Verma (Died) Through ...
2025 Latest Caselaw 4302 Chatt

Citation : 2025 Latest Caselaw 4302 Chatt
Judgement Date : 8 September, 2025

Chattisgarh High Court

Shriram General Insurance Company ... vs Sanat @ Sanad Kumar Verma (Died) Through ... on 8 September, 2025

YOGESH Digitally signed by YOGESH TIWARI

TIWARI 16:54:42 +0530 Date: 2025.09.08

HIGH COURT OF CHHATTISGARH AT BILASPUR

MAC No. 437 of 2017

Shriram General Insurance Company Private Ltd. versus SANAT @ SANAD KUMAR VERMA (DIED) THROUGH LEGAL HEIRS

Order Sheet

08/09/2025 Ms. Swati Agrawal, Advocate on behalf of Mr.

Pankaj Agrawal, Advocate for the Insurance Company.

Ms. Shalini Jangde, Advocate on behalf of Mr. Arjun

Lal Singroul, Advocate for the claimants.

Mr. Sanjay Agrawal, Advocate for the driver and

owner.

Arguments concluded.

Reserved for judgment.

Sd/-

(Amitendra Kishore Prasad) Yogesh Judge

 
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