Smt. Sangeeta Soni vs Vivek Singh
2025 Latest Caselaw 4269 Chatt

Chattisgarh High Court

Smt. Sangeeta Soni vs Vivek Singh on 4 September, 2025

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                                                             Digitally signed
                                                             by SHUBHAM
                                                 SHUBHAM     SINGH
                                                 SINGH       RAGHUVANSHI
                                                 RAGHUVANSHI Date:
                                                             2025.09.04
                                                             18:08:21 +0530




         HIGH COURT OF CHHATTISGARH AT BILASPUR

                           FA No. 182 of 2024

              SMT. SANGEETA SONI versus VIVEK SINGH

                              Order Sheet



04/09/2025        Mr. Ashok Kumar Shukla, Advocate for the
             Appellants.

                  Ms.      Priyanka     Mehta,   Advocate            for        the
             Respondents.

Mr. Amit Buxy, P.L. for the State.

Since, the short point is involved in the instant case, therefore, list the matter for final hearing on 15.09.2025.

Meanwhile, copy of the judgment and other relevant documents be filed by the Counsel.

                     Sd/-                                 Sd/-

             (Sanjay K. Agrawal)            (Sanjay Kumar Jaiswal)
                    Judge                             Judge
  -Shubham