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Mangali Bai vs Sakharam
2025 Latest Caselaw 4228 Chatt

Citation : 2025 Latest Caselaw 4228 Chatt
Judgement Date : 3 September, 2025

Chattisgarh High Court

Mangali Bai vs Sakharam on 3 September, 2025

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                                HIGH COURT OF CHHATTISGARH AT BILASPUR
       Digitally
       signed by
       AVINASH
AVINASH SHARMA
SHARMA Date:
       2025.09.04
       10:32:11
       +0530

                                              SA No. 254 of 2006
                                 MANGALI BAI versus SAKHARAM


                                                  Order Sheet


                    03/09/2025        Shri Dhirendra Prasad Mishra, counsel for the appellant.
                                      Shri Somnath Verma, counsel for the respondent.

Heard the arguments. Reserved for judgment.

Sd/-

(Deepak Kumar Tiwari) Judge

Avinash

 
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