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Subhash Chandra Bhatt vs Sudhakar @ Tillu
2025 Latest Caselaw 4191 Chatt

Citation : 2025 Latest Caselaw 4191 Chatt
Judgement Date : 2 September, 2025

Chattisgarh High Court

Subhash Chandra Bhatt vs Sudhakar @ Tillu on 2 September, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 337 of 2016

Subhash Chandra Bhatt versus State Of Chhattisgarh

ACQA/134/2016

Order Sheet

02/09/2025 Ms. Sharmila Singhai, Sr. Advocate assisted by Ms. Kanchan Kalwani, counsel for the appellant in both the appeals.

Mr. Ankur Kashyap, P.L. for the State.

Mr. Bharat Rajput, counsel for the Objector in CRA No. 337/2016 and Mr. Amit Kumar Sahu along with Ms. Pratibha Sahu, counsel for the Objector in ACQA No. 134/2016.

Arguments heard.

Reserved for judgment.

                                   Sd/-                               Sd/-

                               (Rajani Dubey)             (Amitendra Kishore Prasad)
                                    Judge                               Judge
          Ruchi

RUCHI YADAV Digitally signed by RUCHI YADAV

 
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