Jaiprakash Agrawal vs Pramod Sharma
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Chattisgarh High Court

Jaiprakash Agrawal vs Pramod Sharma on 2 September, 2025

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                                  HIGH COURT OF CHHATTISGARH AT BILASPUR
             Digitally
             signed by
             ARPAN
ARPAN        SRIVASTAVA
SRIVASTAVA   Date:
             2025.09.02                        ACQA No. 257 of 2021
             17:18:40
             +0530

                                  JAIPRAKASH AGRAWAL versus PRAMOD SHARMA
                                                     Order Sheet


                     02/09/2025           Mr. Hari Agrawal, Advocate appears along with Ms.

                                    Pragati Pandey, counsel for the Appellant.

                                          Mr. Anand Dadariya, counsel for the Respondent.

Arguments heard.

Reserved for Judgment.

Sd/-

(Sanjay S. Agrawal) Judge

Arpan