Gangaram Shrivas vs State Of Chhattisgarh
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Chattisgarh High Court

Gangaram Shrivas vs State Of Chhattisgarh on 1 September, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR
MANPREET KAUR
Date: 2025.09.02
10:53:10 +0530

                                                  CRA No. 246 of 2024

                                  Gangaram Shrivas Versus State Of Chhattisgarh

                                                      Order Sheet


                      01.09.2025          Heard Mr. Syed Majid Ali, learned counsel for the
                                   appellant. Also heard Mr. Soumya Rai, learned Panel
                                   Lawyer for respondent / State.

Today, the matter is listed for hearing on I.A. No. 01/2024 i.e. application for suspension of sentence and grant of bail to the appellant. However, with the consent of learned counsel for the parties, the appeal is heard finally.

Judgment has been passed separately. In view of the same, I.A. No. 01/2024, stands disposed of.

                                                   Sd/-                       Sd/-
                                              (Bibhu Datta Guru)          (Ramesh Sinha)
                                                   Judge                    Chief Justice




                       Manpreet