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Premsay And Ors vs State Of Chhattisgarh
2025 Latest Caselaw 4149 Chatt

Citation : 2025 Latest Caselaw 4149 Chatt
Judgement Date : 1 September, 2025

Chattisgarh High Court

Premsay And Ors vs State Of Chhattisgarh on 1 September, 2025

Digitally signed by AMIT PATEL

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 673 of 2013

Premsay And Ors. versus State Of Chhattisgarh

Order Sheet

01.09.2025 Mr. Anil Gulati, counsel for the appellant.

Ms. N.K. Kashyap, PL for the State. Arguments heard. Reserved for judgment.

Sd/-

(Rajani Dubey) Judge

AMIT PATEL

 
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