Citation : 2025 Latest Caselaw 4148 Chatt
Judgement Date : 1 September, 2025
Digitally signed by AMIT PATEL
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 688 of 2013
Sumer Singh Rathore versus State Of Chhattisgarh
Order Sheet
01.09.2025 Mr. Shashi Bhushan Patel, counsel for the appellant.
Ms. Sunita Sahu, PL for the State. Arguments heard. Reserved for judgment.
Sd/-
(Rajani Dubey) Judge
AMIT PATEL
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