Smt.Nirmala Tanwani vs Sunil Chandra Jeevan Mal
2025 Latest Caselaw 80 Chatt

Chattisgarh High Court

Smt.Nirmala Tanwani vs Sunil Chandra Jeevan Mal on 2 May, 2025

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                              HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                  FA No. 2 of 2007

                                  SMT.NIRMALA TANWANI versus SUNIL CHANDRA JEEVAN MAL

                                                      Order Sheet



                   02/05/2025            Mr. Manoj Paranjpe with Mr. Subhank Tiwari,
                                   Advocates for the Appellant/s.
                                         Mr.   B.P.   Sharma,   with   Ms.   Nirmala   Tandon,
                                   Advocates for the respondent/s.

Arguments heard. Reserved for Judgment.

Sd/-

(Narendra Kumar Vyas) Judge

santosh

SANTOSH KUMAR KUMAR SHARMA SHARMA Date:

2025.05.03 10:21:24 +0530