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State Of Chhattisgarh vs Parikshit Singh Gupta
2025 Latest Caselaw 71 Chatt

Citation : 2025 Latest Caselaw 71 Chatt
Judgement Date : 2 May, 2025

Chattisgarh High Court

State Of Chhattisgarh vs Parikshit Singh Gupta on 2 May, 2025

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                       HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally
signed by
RAMAKANT
NIRALA                              FAM No. 73 of 2019

                STATE OF CHHATTISGARH versus PARIKSHIT SINGH GUPTA

                                       Order Sheet




            02/05/2025       Mr. R. S. Marhas, Addl. AG for the State/appellant.
                             Mr. Sunil Sahu, counsel for the respondents.

Arguments heard. Reserved for judgment.

                                Sd/-                               Sd/-
                            Rajani Dubey                    Sachin Singh Rajput
                               Judge                             Judge



              Nirala
 

 
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