Saraju Ram vs Authorized Officer (D.M. Durg), Durg
2025 Latest Caselaw 253 Chatt

Chattisgarh High Court

Saraju Ram vs Authorized Officer (D.M. Durg), Durg on 15 May, 2025

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                            HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                  CRA No. 708 of 2024
                      SARAJU RAM versus AUTHORIZED OFFICER (D.M. DURG), DURG

                                                       Order Sheet


                      15/05/2025            Heard Mr. P.K. Goswami, Advocate for the Appellant.
                                   Also heard Ms. Sunita Manikpuri, learned Dy. GA for the
                                   State.
                                            The impugned judgment in this case was passed on
                                   14/07/2023 and the instant appeal has been filed on
                                   21/03/2024.
                                            Issue notice to the respondents on payment of process

fee as per rules.

Notices be made returnable within a period of six weeks.

List this matter after service of notice upon the respondents.

SD/-

SD/-

(Arvind Kumar Verma) ashu Judge Digitally signed by ASHUTOSH ASHUTOSH MISHRA MISHRA Date:

2025.05.15 18:40:47 +0530