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Ku. Malti vs State Of Chhattisgarh
2025 Latest Caselaw 233 Chatt

Citation : 2025 Latest Caselaw 233 Chatt
Judgement Date : 9 May, 2025

Chattisgarh High Court

Ku. Malti vs State Of Chhattisgarh on 9 May, 2025

Digitally signed by AMIT HIGH COURT OF CHHATTISGARH AT BILASPUR PATEL

CRA No. 423 of 2019

KU. MALTI versus STATE OF CHHATTISGARH

CRA/579/2019,CRA/517/2019 Order Sheet

09.05.2025 Mr. M.P.S. Bhatia with Ms. Devanshi Chakraborty, Mr. Dheerendra Pandey, Mr. Barun Kumar Chakrabarty, Mr. Parasmani Shrivas, Mr. Vinay Nagdev and Mr. Lukesh Kumar Mishra, counsel for the respective appellants.

Mr. Ajay Pandey, GA for the State. Arguments heard.

Reserve for judgment.

                                 Sd/-                                     Sd/-
                            (Rajani Dubey)                   (Sachin Singh Rajput)
                                 Judge                               Judge




            AMIT PATEL
 

 
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