Citation : 2025 Latest Caselaw 146 Chatt
Judgement Date : 6 May, 2025
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HIGH COURT OF CHHATTISGARH AT BILASPUR
CRR No. 291 of 2016
Kirti Naidu Versus State of Chhattisgarh
06.05.2025
Mr. Gorelal Tandon, Counsel for the applicant.
Mr. Deepak Kumar Singh, P.L. for the State.
Pursuant to the order dated 27.03.2025, applicant- Kirti
Naidu, is present before this Court today along with her counsel.
Her presence is marked.
With the consent of the parties, the matter is heard finally.
Judgment passed separately.
Signed and dated.
Sd/-
(Radhakishan Agrawal) JUDGE
Saurabh
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