Fulsai Nirsingh vs State Of Chhattisgarh
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Chattisgarh High Court

Fulsai Nirsingh vs State Of Chhattisgarh on 6 May, 2025

Digitally signed by JYOTI HIGH COURT OF CHHATTISGARH AT BILASPUR JYOTI SHARMA SHARMA Date:

2025.05.07 10:38:35 +0530

WPS No. 8810 of 2022

FULSAI NIRSINGH versus STATE OF CHHATTISGARH

Order on Board

06/05/2025 Shri Abhishek Sharma, Counsel for the Petitioner.

Shri Saumitra Kesharwani, P.L. for the State.

Heard.

Learned counsel for the petitioner seeks two weeks time

to go through the judgment which is relied upon by the learned

State counsel.

List the case after summer vacation.

Sd/-

(BIBHU DATTA GURU) Jyoti Judge