Ajeet Sarthi vs State Of Chhattisgarh
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Chattisgarh High Court

Ajeet Sarthi vs State Of Chhattisgarh on 5 May, 2025

                HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                          CRA       No. 2046   of   2024
                   Ajeet Sarthi Versus State of Chhattisgarh
                                    Order sheet



05/05/2025        Ms. Sangeeta Soni, Advocate for the Appellant.


                  Mr. Hariom Rai, Panel Lawyer for the respondent/State.

With the consent of the parties, since we proceed to hear the

matter finally, I.A. No.1/2024, which is an application for suspension

of sentence and for grant of bail to the appellant, stands disposed of.

Final order/Judgment passed separately.

                             Sd/-                                    Sd/-

                     (Arvind Kumar Verma)                      (Ramesh Sinha)
                           Judge                                Chief Justice




   J.