State Of Chhattisgarh vs Vinati Bai
2025 Latest Caselaw 108 Chatt

Citation : 2025 Latest Caselaw 108 Chatt
Judgement Date : 5 May, 2025

Chattisgarh High Court

State Of Chhattisgarh vs Vinati Bai on 5 May, 2025

            HIGH COURT OF CHHATTISGARH AT BILASPUR


                          ACQA No. 361 of 2010

                 STATE OF CHHATTISGARH versus VINATI BAI



05.05.2025          Ms. Smita Jha, Panel Lawyer for appellant-State.

                    Ms. Sareena Khan, Advocate for Respondent.

Arguments Heard.

Case is reserved for judgment.

                           Sd/-                                 Sd/-
                    (Sanjay S. Agrawal)                 (Radhakishan Agrawal)
                          Judge                                Judge




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